Nagendra Singh Tomar vs Malloo & Others
2015 Latest Caselaw 1883 ALL

Citation : 2015 Latest Caselaw 1883 ALL
Judgement Date : 19 August, 2015

Allahabad High Court

Nagendra Singh Tomar vs Malloo & Others on 19 August, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 960 of 2007
 

 
Appellant :- Nagendra Singh Tomar
 
Respondent :- Malloo & Others
 
Counsel for Appellant :- Ashish Kumar Singh,Ajay Kumar Singh,Ramesh Pundir,Rekha Pundir,S.S.Mishra
 
Counsel for Respondent :- Usha Kiran,Utpal Chatterji
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. It appears that the record of court below has not been received yet.

2. Let the lower court record be summoned.

3. Steps be taken within two weeks.

Order Date :- 19.8.2015

Ashish Pd.

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