Smt. Prema Devi vs State Of U.P.Thru' Regional ...
2015 Latest Caselaw 1877 ALL

Citation : 2015 Latest Caselaw 1877 ALL
Judgement Date : 19 August, 2015

Allahabad High Court

Smt. Prema Devi vs State Of U.P.Thru' Regional ... on 19 August, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 446 of 2007
 

 
Appellant :- Smt. Prema Devi
 
Respondent :- State Of U.P.Thru' Regional Office, Rajapur Allahabad & Anr
 
Counsel for Appellant :- A.K. Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

Heard.

Admit.

Issue notice to respondents returnable at an early date. Call for the record of court below. Steps be taken within two weeks.

Order Date :- 19.8.2015

Ashish Pd.

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