Citation : 2015 Latest Caselaw 1876 ALL
Judgement Date : 19 August, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 565 of 2007 Appellant :- Jitendra Singh Respondent :- Smt. Shanti Devi & Another Counsel for Appellant :- R.K.Porwal Hon'ble Sudhir Agarwal,J.
Hon'ble Brijesh Kumar Srivastava-II,J.
1. Heard.
2. Admit.
3. Issue notice to respondents returnable at an early date. Call for the record of court below. Steps be taken within two weeks.
Order Date :- 19.8.2015
Ashish Pd.
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