Rashmikala vs State Of U.P. And Anr.
2015 Latest Caselaw 1851 ALL

Citation : 2015 Latest Caselaw 1851 ALL
Judgement Date : 18 August, 2015

Allahabad High Court

Rashmikala vs State Of U.P. And Anr. on 18 August, 2015

Bench: Arun Tandon, Bharat Bhushan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 43992 of 2015
 

 
Petitioner :- Rashmikala
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Petitioner :- Santosh Kr. Singh
 
Counsel for Respondent :- C.S.C.,Ajay Kumar
 

 
Hon'ble Arun Tandon,J.

Hon'ble Bharat Bhushan,J.

Rejoinder affidavit filed today is taken on record.

Sri V.K.Singh, counsel for the respondents is granted ten days time to file reply.

List this matter on 26.8.2015.

Order Date :- 18.8.2015

Ashish Pd.

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