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Usaid @ Usaidulla And Anr. vs The State Of U.P And Anr.
2015 Latest Caselaw 1850 ALL

Citation : 2015 Latest Caselaw 1850 ALL
Judgement Date : 18 August, 2015

Allahabad High Court
Usaid @ Usaidulla And Anr. vs The State Of U.P And Anr. on 18 August, 2015
Bench: Aditya Nath Mittal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- U/S 482/378/407 No. - 6158 of 2013
 

 
Applicant :- Usaid @ Usaidulla And Anr.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Mayank Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Aditya Nath Mittal,J.

List has been revised.

None appeared on behalf of the petitioners to press this petition.

Learned counsel for the opposite party no.2 is present.

The petition under section 482 Cr.P.C. is dismissed for want of prosecution.

Interim order, if any,  stands vacated. 

Order Date :- 18.8.2015

VNP/-

 

 

 
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