C/M, Sahodra Devi Inter College, ... vs State Of U.P. And 5 Others
2015 Latest Caselaw 1840 ALL

Citation : 2015 Latest Caselaw 1840 ALL
Judgement Date : 17 August, 2015

Allahabad High Court

C/M, Sahodra Devi Inter College, ... vs State Of U.P. And 5 Others on 17 August, 2015

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 46094 of 2015
 

 
Petitioner :- C/M, Sahodra Devi Inter College, Ichauli
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Yogish Kumar Saxena
 
Counsel for Respondent :- C.S.C,A.K. Yadav,Ajay Kumar
 

 
Hon'ble Anjani Kumar Mishra,J.

This writ petition is not cognizable by this Bench.

Registry is directed to put up this case, if possible, as fresh on 19th August, 2015 before the appropriate Bench.

Order Date :- 17.8.2015

Priyanka

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