Ram Prasad Jaiswal vs C.B.I. And Another
2015 Latest Caselaw 1839 ALL

Citation : 2015 Latest Caselaw 1839 ALL
Judgement Date : 17 August, 2015

Allahabad High Court

Ram Prasad Jaiswal vs C.B.I. And Another on 17 August, 2015

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3255 of 2015
 

 
Applicant :- Ram Prasad Jaiswal
 
Opposite Party :- C.B.I. And Another
 
Counsel for Applicant :- Ajatshatru Pandey,Gopal S. Chaturvedi
 
Counsel for Opposite Party :- Govt. Advocate,Anurag Khanna,N.I. Jafri
 

 
Hon'ble Arun Tandon,J.

Supplementary affidavit filed on behalf of Central Bureau of Investigation is taken on record.

The applicant prays for and is granted time till 21.9.2015 to file reply.

List on 21.9.2015 at 3:00 P.M.

Interim bail granted in favour of the applicant shall continue till then.

Order Date :- 17.8.2015

Ashish Pd.

Download the LatestLaws.com Mobile App