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Rameshwar Dayal vs Jumma & Others
2015 Latest Caselaw 1837 ALL

Citation : 2015 Latest Caselaw 1837 ALL
Judgement Date : 17 August, 2015

Allahabad High Court
Rameshwar Dayal vs Jumma & Others on 17 August, 2015
Bench: Arun Tandon



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- SECOND APPEAL No. - 67 of 2000
 

 
Appellant :- Rameshwar Dayal
 
Respondent :- Jumma & Others
 
Counsel for Appellant :- Madhur Prakash,Anil Kumar Aditya,Satish Dwivedi
 
Counsel for Respondent :- Bharat Singh,R.K. Mishra
 

 
Hon'ble Arun Tandon,J.

The case is adjourned on the request of learned counsel for the appellant. List this matter again when I sit singly next.

Order Date :- 17.8.2015

Ashish Pd.

 

 

 
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