Avinash Chandra Srivastava ... vs State Of U.P. Thru Its Secy.Law ...
2015 Latest Caselaw 1836 ALL

Citation : 2015 Latest Caselaw 1836 ALL
Judgement Date : 17 August, 2015

Allahabad High Court

Avinash Chandra Srivastava ... vs State Of U.P. Thru Its Secy.Law ... on 17 August, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 4749 of 2015
 

 
Petitioner :- Avinash Chandra Srivastava [U/A-227]
 
Respondent :- State Of U.P. Thru Its Secy.Law Civil Sectt. Up Lukcnow &Ors
 
Counsel for Petitioner :- G.C. Verma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Issue notice to opposite party No.3, dasti as well, returnable at an early date.

Order Date :- 17.8.2015

Arvind

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