Smt. Niranjana Pandey vs State Of U.P. And 11 Others
2015 Latest Caselaw 1827 ALL

Citation : 2015 Latest Caselaw 1827 ALL
Judgement Date : 14 August, 2015

Allahabad High Court

Smt. Niranjana Pandey vs State Of U.P. And 11 Others on 14 August, 2015

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 45737 of 2015
 

 
Petitioner :- Smt. Niranjana Pandey
 
Respondent :- State Of U.P. And 11 Others
 
Counsel for Petitioner :- Pradeep Kumar Vi
 
Counsel for Respondent :- C.S.C.,Tariq Maqbool Khan
 

 
Hon'ble Anjani Kumar Mishra,J.

Case called out in the revised list.

None has appeared to press the writ petition.

Shri Tariq Maqbool Khan, who has accepted notice on behalf of the Gaon Sabha, is present.

List in ordinary course.

Order Date :- 14.8.2015

Priyanka

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