Rajesh Kumar Srivastava ... vs State Of U.P.& Another.
2015 Latest Caselaw 1826 ALL

Citation : 2015 Latest Caselaw 1826 ALL
Judgement Date : 14 August, 2015

Allahabad High Court

Rajesh Kumar Srivastava ... vs State Of U.P.& Another. on 14 August, 2015

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
C.M.Application No.47450 of 2014
 
                            in re : 
 
Case :- U/S 482/378/407 No. - 1945 of 2005
 

 
Applicant :- Rajesh Kumar Srivastava (Obj.Filed)
 
Opposite Party :- State Of U.P.& Another.
 
Counsel for Applicant :- Vivek Pandey,Manu Dixit,P Chakravarti
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ashwani Kumar Singh,J.

This is application for modification/correction of the order dated 29.04.2014 passed by this Court.

No good ground is made out to extend the time earlier granted to the applicant to surrender and apply for bail.

The application is rejected accordingly.

Order Date :- 14.8.2015

kvg/-

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