Citation : 2015 Latest Caselaw 1824 ALL
Judgement Date : 14 August, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- CRIMINAL APPEAL No. - 4798 of 2004 Appellant :- Vipin Kumar @ Vippa Respondent :- State Of U.P. Counsel for Appellant :- Amit Mishra,Dharmendra Singhal,Viresh Mishra Counsel for Respondent :- Govt. Advocate,Abhishek Mayank,Anoop Trivedi,R.P.S. Yadav,Vikram Sisodia Hon'ble Vikram Nath,J.
Hon'ble Pratyush Kumar,J.
Allowed.
For judgment and order, see judgment and order of date passed on Criminal Appeal No.5624 of 2004, Anil Kumar vs. State of U.P.
Order Date :- 14.8.2015
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