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Budhsen @ Raju vs State Of U.P.
2015 Latest Caselaw 1822 ALL

Citation : 2015 Latest Caselaw 1822 ALL
Judgement Date : 14 August, 2015

Allahabad High Court
Budhsen @ Raju vs State Of U.P. on 14 August, 2015
Bench: Shashi Kant Gupta, Om Prakash-Vii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Reserved 
 
Case :- CAPITAL CASES No. - 466 of 2011
 

 
Appellant :- Budhsen @ Raju
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- From Jail,Harish Chandra Tiwari A.C
 
Counsel for Respondent :- A.G.A.
 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Om Prakash-VII,J.

Partly allowed.

For orders, see our order of date passed in connected Capital Cases No.103 of 2011 (Amar Singh Vs. State of U.P.) on the separate sheets.

Order Date :- 14.8.2015

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