Kehari Singh And Others vs State Of U.P.
2015 Latest Caselaw 1820 ALL

Citation : 2015 Latest Caselaw 1820 ALL
Judgement Date : 14 August, 2015

Allahabad High Court

Kehari Singh And Others vs State Of U.P. on 14 August, 2015

Bench: Shashi Kant Gupta, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

? 
 
Reserved 
 
Case :- CAPITAL CASES No. - 307 of 2011
 

 
Appellant :- Kehari Singh And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jai Narain,Apul Misra
 
Counsel for Respondent :- Govt. Advocate
 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Om Prakash-VII,J.

Partly allowed.

For orders, see our order of date passed in connected Capital Cases No.103 of 2011 (Amar Singh Vs. State of U.P.) on the separate sheets.

Order Date :- 14.8.2015

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