Gyanendra Prakash And 3 Others vs State Of U.P. And Another
2015 Latest Caselaw 1804 ALL

Citation : 2015 Latest Caselaw 1804 ALL
Judgement Date : 13 August, 2015

Allahabad High Court

Gyanendra Prakash And 3 Others vs State Of U.P. And Another on 13 August, 2015

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 3630 of 2015
 

 
Petitioner :- Gyanendra Prakash And 3 Others
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Chandra Narayan Mishra
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Manoj Kumar Gupta,J.

Re: Correction Application No.272033 of 2015

This is an application for correction of the order dated 23.7.2015.

It is submitted that the Court on that date, fixed 30.7.2015 as the next date but, due to mistake, it has been transcribed as 30.8.2015.

However, since 30.7.2015 has already passed and therefore, instead of carrying out correction in the order dated 23.7.2015, it is hereby provided that the matter shall be placed as a fresh case on 17.8.2015.

(Manoj Kumar Gupta, J.)

Order Date :- 13.8.2015

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