Praveen Bhardwaj vs State Of U.P. & 7 Others
2015 Latest Caselaw 1784 ALL

Citation : 2015 Latest Caselaw 1784 ALL
Judgement Date : 12 August, 2015

Allahabad High Court

Praveen Bhardwaj vs State Of U.P. & 7 Others on 12 August, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 55418 of 2014
 

 
Petitioner :- Praveen Bhardwaj
 
Respondent :- State Of U.P. & 7 Others
 
Counsel for Petitioner :- J.J. Munir
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

Learned Standing Counsel prays for and is granted two weeks and no more to file counter affidavit.

List in week commencing 7.9.2015.

Order Date :- 12.8.2015

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