Smt. Ramashree vs State Of U.P. And Others
2015 Latest Caselaw 1782 ALL

Citation : 2015 Latest Caselaw 1782 ALL
Judgement Date : 12 August, 2015

Allahabad High Court

Smt. Ramashree vs State Of U.P. And Others on 12 August, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 59775 of 2012
 

 
Petitioner :- Smt. Ramashree
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Yatindra,Shrinath
 
Counsel for Respondent :- C.S.C.,M.I. Farooqui
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

List in the next cause list along with the record of Writ Petition Nos. 33501 of 2015 and 27548 of 2015.

Order Date :- 12.8.2015

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