Citation : 2015 Latest Caselaw 1781 ALL
Judgement Date : 12 August, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26574 of 2015 Applicant :- Amarnath Opposite Party :- State Of U.P. Counsel for Applicant :- Vindhyachal Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Pankaj Naqvi,J.
Learned A.G.A. prays for and is granted two weeks to file a counter affidavit. Rejoinder, if any, may be filed within a week thereafter.
List on 29.9.2015 before the appropriate Court.
Assignment, if any, stands discharged.
Order Date :- 12.8.2015
Ashish Pd.
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