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Abhishek Darohar @ Susektion vs State Of U.P.
2015 Latest Caselaw 1779 ALL

Citation : 2015 Latest Caselaw 1779 ALL
Judgement Date : 12 August, 2015

Allahabad High Court
Abhishek Darohar @ Susektion vs State Of U.P. on 12 August, 2015
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26560 of 2015
 

 
Applicant :- Abhishek Darohar @ Susektion
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ganesh Shankar Srivastava,Alok Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

Learned A.G.A. prays for and is granted two weeks to file a counter affidavit. Rejoinder, if any, may be filed within a week thereafter.

List on 29.9.2015 before the appropriate Court.

Assignment, if any, stands discharged.

Order Date :- 12.8.2015

Ashish Pd.

 

 

 
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