Rajat Kumar And Others vs State Of U.P. Thru Secy. And Others
2015 Latest Caselaw 1778 ALL

Citation : 2015 Latest Caselaw 1778 ALL
Judgement Date : 12 August, 2015

Allahabad High Court

Rajat Kumar And Others vs State Of U.P. Thru Secy. And Others on 12 August, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 67597 of 2012
 

 
Petitioner :- Rajat Kumar And Others
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- Kamaluddin Khan,R.K. Khan
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Dubey
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

The cases of Sri M.D. Singh "Shekhar", Senior Advocate, are reported to have been adjourned upto 31st August, 2015.

List thereafter.

Order Date :- 12.8.2015

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