Citation : 2015 Latest Caselaw 1776 ALL
Judgement Date : 12 August, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26578 of 2015 Applicant :- Shiv Ratan Opposite Party :- State Of U.P. Counsel for Applicant :- P.K. Chauhan Counsel for Opposite Party :- Govt. Advocate Hon'ble Pankaj Naqvi,J.
Learned A.G.A. prays for and is granted two weeks to file a counter affidavit. Rejoinder, if any, may be filed within one week thereafter.
List on 6.10.2015 before the appropriate Court.
Assignment, if any, stands discharged.
Order Date :- 12.8.2015
Ashish Pd.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!