Kalloo Jamadar vs State Of U.P.
2015 Latest Caselaw 1763 ALL

Citation : 2015 Latest Caselaw 1763 ALL
Judgement Date : 11 August, 2015

Allahabad High Court

Kalloo Jamadar vs State Of U.P. on 11 August, 2015

Bench: Surendra Vikram Rathore, Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 7149 of 2009
 

 
Appellant :- Kalloo Jamadar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- J.N. Singh,Arimardan Singh,B.B.Dubey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

Hon'ble Raghvendra Kumar,J.

Criminal appeal is allowed vide our judgment and order of date passed on separate sheets in Criminal Appeal No.7668 of 2009.

Order Date :- 11.8.2015

A. Katiyar

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