Murari Lal Verma And Others vs State Of U.P. Thru Secy. And Others
2015 Latest Caselaw 1755 ALL

Citation : 2015 Latest Caselaw 1755 ALL
Judgement Date : 10 August, 2015

Allahabad High Court

Murari Lal Verma And Others vs State Of U.P. Thru Secy. And Others on 10 August, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 8686 of 2012
 

 
Petitioner :- Murari Lal Verma And Others
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- Mohit Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

Learned Standing Counsel prays for and is granted four weeks and no more to file counter affidavit.

List thereafter.

Order Date :- 10.8.2015

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