Dinesh vs State Of U.P. And Another
2015 Latest Caselaw 1754 ALL

Citation : 2015 Latest Caselaw 1754 ALL
Judgement Date : 10 August, 2015

Allahabad High Court

Dinesh vs State Of U.P. And Another on 10 August, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL REVISION No. - 2343 of 2015
 

 
Revisionist :- Dinesh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Amrit Shanker Dubey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri Amrit Shanker Dubey, learned counsel for the revisionist and Sri Ripusudan Yadav, learned A.G.A. are present.

List on 24.8.2015.

Order Date :- 10.8.2015

Ashish Pd.

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