Rahul vs State Of U.P. And Another
2015 Latest Caselaw 1753 ALL

Citation : 2015 Latest Caselaw 1753 ALL
Judgement Date : 10 August, 2015

Allahabad High Court

Rahul vs State Of U.P. And Another on 10 August, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL REVISION No. - 2305 of 2015
 

 
Revisionist :- Rahul
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Jagdish Prasad Tripathi,Smt. Urmila Devi
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri Jagdish Prasad Tripathi, learned counsel for the revisionist is present along with Sri Sanjay Tripathi, learned A.G.A. for the State.

As per office report dated 7.8.2015, notice issued to opposite party no.2 has not been received back after service.

List in the week commencing 24.8.2015.

Order Date :- 10.8.2015

Ashish Pd.

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