Phool Chand Gupta And Others vs State Of U.P. Thru Secy. And Others
2015 Latest Caselaw 1750 ALL

Citation : 2015 Latest Caselaw 1750 ALL
Judgement Date : 10 August, 2015

Allahabad High Court

Phool Chand Gupta And Others vs State Of U.P. Thru Secy. And Others on 10 August, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 9427 of 2012
 

 
Petitioner :- Phool Chand Gupta And Others
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- Mrs. Swati Agarwal
 
Counsel for Respondent :- C.S.C.,N.N. Mishra,Sanjay Kumar Tripathi
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

The case is passed over on the illness-lip of Sri Sanjay Kumar Tripathi, Advocate.

List after two weeks. Till the next date of listing, interim order shall continue.

Order Date :- 10.8.2015

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