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Indrajit Chauhan vs State Of U.P.
2015 Latest Caselaw 1749 ALL

Citation : 2015 Latest Caselaw 1749 ALL
Judgement Date : 10 August, 2015

Allahabad High Court
Indrajit Chauhan vs State Of U.P. on 10 August, 2015
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL REVISION No. - 2360 of 2015
 

 
Revisionist :- Indrajit Chauhan
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- R.C. Yadav
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri R.C. Yadav, learned counsel for the revisionist and Sri Sanjay Tripathi, learned A.G.A. for the State.

As per the office report dated 7.8.2015, notice has been received back after service upon the complainant.

List in the next cause  list.

Order Date :- 10.8.2015

Ashish Pd.

 

 

 
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