Ram Prasad vs State Of U.P. And Another
2015 Latest Caselaw 1748 ALL

Citation : 2015 Latest Caselaw 1748 ALL
Judgement Date : 10 August, 2015

Allahabad High Court

Ram Prasad vs State Of U.P. And Another on 10 August, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL REVISION No. - 2306 of 2015
 

 
Revisionist :- Ram Prasad
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Rahul Saxena
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri Neelabh Srivastava, Advocate for the opposite party no.2 has filed power, which is taken on record.

Two weeks time is allowed to file counter affidavit. One week thereafter is granted to file rejoinder affidavit.

List the matter in the week commencing 7th September, 2015 showing the name of Sri Neelabh Srivastava as counsel for the opposite party no.2.

Order Date :- 10.8.2015

Ashish Pd.

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