Smt. Ahilya vs State Of U.P.
2015 Latest Caselaw 1747 ALL

Citation : 2015 Latest Caselaw 1747 ALL
Judgement Date : 10 August, 2015

Allahabad High Court

Smt. Ahilya vs State Of U.P. on 10 August, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL REVISION No. - 2569 of 2015
 

 
Revisionist :- Smt. Ahilya
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Chandrakesh Mishra,Daya Shanker Mishra
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri Chandrakesh Mishra, learned counsel for the revisionist during the course of argument states that he wishes to file some more documents.

The matter is adjourned for day after tomorrow.

List the matter day after tomorrow i.e. 12.8.2015.

Order Date :- 10.8.2015

Ashish Pd.

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