Vikas Tomar vs State Of U.P. And Another
2015 Latest Caselaw 1746 ALL

Citation : 2015 Latest Caselaw 1746 ALL
Judgement Date : 10 August, 2015

Allahabad High Court

Vikas Tomar vs State Of U.P. And Another on 10 August, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL REVISION No. - 2511 of 2015
 

 
Revisionist :- Vikas Tomar
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Rajesh Kumar,Devendra Pratap
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Passed over on the illness slip of Sri Rajesh Kumar, learned counsel for the revisionist.

List in the next cause list.

Order Date :- 10.8.2015

Ashish Pd.

Download the LatestLaws.com Mobile App