Smt. Raman Katiyar vs State Of U.P. And Another
2015 Latest Caselaw 1745 ALL

Citation : 2015 Latest Caselaw 1745 ALL
Judgement Date : 10 August, 2015

Allahabad High Court

Smt. Raman Katiyar vs State Of U.P. And Another on 10 August, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL REVISION No. - 2331 of 2015
 

 
Revisionist :- Smt. Raman Katiyar
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Rajiv Lochan Shukla
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

As prayed by Sri Pradyumna Kumar, Advocate holding brief of Sri Rajiv Lochan Shukla, learned counsel for the revisionist, list in the next cause list.

Order Date :- 10.8.2015

Ashish Pd.

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