Citation : 2015 Latest Caselaw 1741 ALL
Judgement Date : 10 August, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- CRIMINAL REVISION No. - 2281 of 2015 Revisionist :- Mohsin Ali Opposite Party :- State Of U.P. And Another Counsel for Revisionist :- Chaman Aara Counsel for Opposite Party :- Govt. Advocate Hon'ble Ramesh Sinha,J.
Sri Chaman Aara, learned counsel for the revisionist is present along with Sri R.S.Yadav, learned A.G.A. for the State.
As per office report dated 31.7.2015, notice issued to opposite party no.2 has not been received back after service.
List in the week commencing 24.8.2015.
Order Date :- 10.8.2015
Ashish Pd.
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