Radhe Shyam Sharma vs State Of U.P. & 4 Others
2015 Latest Caselaw 1728 ALL

Citation : 2015 Latest Caselaw 1728 ALL
Judgement Date : 7 August, 2015

Allahabad High Court

Radhe Shyam Sharma vs State Of U.P. & 4 Others on 7 August, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 24223 of 2015
 

 
Petitioner :- Radhe Shyam Sharma
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Sanjeev Kumar Pandey,Rohit Nandan Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the parties have not responded even in the revised call.

The matter is passed over.

Order Date :- 7.8.2015

Arun K. Singh

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