Hori Lal vs State Of U.P. And Others
2015 Latest Caselaw 1722 ALL

Citation : 2015 Latest Caselaw 1722 ALL
Judgement Date : 7 August, 2015

Allahabad High Court

Hori Lal vs State Of U.P. And Others on 7 August, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 8273 of 2004
 

 
Petitioner :- Hori Lal
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- K.B. Dixit
 
Counsel for Respondent :- Govt. Advocate,Mahendra Nath Pandey
 

 
Hon'ble Sudhir Agarwal,J.

As prayed, list peremptorily in the next cause list.

Order Date :- 7.8.2015

Ashish Pd.

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