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M/S Argus Cosmetics Ltd. vs State Of U.P. And Another
2015 Latest Caselaw 1721 ALL

Citation : 2015 Latest Caselaw 1721 ALL
Judgement Date : 7 August, 2015

Allahabad High Court
M/S Argus Cosmetics Ltd. vs State Of U.P. And Another on 7 August, 2015
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 1034 of 2005
 

 
Petitioner :- M/S Argus Cosmetics Ltd.
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- L.K. Dwivedi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

1. Case is passed over on the illness slip of Sri L.K.Dwivedi, learned counsel for the petititioner.

2. List in the next cause list peremptorily.

Order Date :- 7.8.2015

Ashish Pd.

 

 

 
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