Sunil Kumar @ Bauwa @ Purpur vs Commissioner Kanpur Division & ...
2015 Latest Caselaw 1720 ALL

Citation : 2015 Latest Caselaw 1720 ALL
Judgement Date : 7 August, 2015

Allahabad High Court

Sunil Kumar @ Bauwa @ Purpur vs Commissioner Kanpur Division & ... on 7 August, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 1121 of 2006
 

 
Petitioner :- Sunil Kumar @ Bauwa @ Purpur
 
Respondent :- Commissioner Kanpur Division & Others
 
Counsel for Petitioner :- K.K. Tripathi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

List in the next cause list peremptorily.

Order Date :- 7.8.2015

Ashish Pd.

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