Vijesh Chand Maheshwari & Ohters vs State Of U.P.
2015 Latest Caselaw 1719 ALL

Citation : 2015 Latest Caselaw 1719 ALL
Judgement Date : 7 August, 2015

Allahabad High Court

Vijesh Chand Maheshwari & Ohters vs State Of U.P. on 7 August, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 858 of 1995
 

 
Revisionist :- Vijesh Chand Maheshwari & Ohters
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- D.K. Dewan
 
Counsel for Opposite Party :- .../Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

1. Case is passed over on the illness slip of Sri D.K.Dewan, learned counsel for revisionists.

2. List peremptorily in the next cause list.

Order Date :- 7.8.2015

Ashish Pd.

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