Roop Kishore & Another vs State Of U.P. & Others
2015 Latest Caselaw 1717 ALL

Citation : 2015 Latest Caselaw 1717 ALL
Judgement Date : 7 August, 2015

Allahabad High Court

Roop Kishore & Another vs State Of U.P. & Others on 7 August, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 495 of 1995
 

 
Revisionist :- Roop Kishore & Another
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- N.K. Sharma
 
Counsel for Opposite Party :- .../Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

1. Case is passed over on the illness slip of Sri V.M.Zaidi, learned counsel for revisionists.

2. List peremptorily in the next cause list.

Order Date :- 7.8.2015

Ashish Pd.

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