Modh. Anees And Ors. vs State Of U.P. & Others
2015 Latest Caselaw 1715 ALL

Citation : 2015 Latest Caselaw 1715 ALL
Judgement Date : 7 August, 2015

Allahabad High Court

Modh. Anees And Ors. vs State Of U.P. & Others on 7 August, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 1075 of 1995
 

 
Revisionist :- Modh. Anees And Ors.
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- V.M. Zaidi
 
Counsel for Opposite Party :- A.G.A.,P.C. Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

1. Passed over on account of illness of Sri V.M.Zaidi, learned counsel for the revisionists.

2. List peremptorily in the next cause list.

Order Date :- 7.8.2015

Ashish Pd.

Download the LatestLaws.com Mobile App