Surendra Nath Pandey vs S.D.M. Tehsil Sadar
2015 Latest Caselaw 1714 ALL

Citation : 2015 Latest Caselaw 1714 ALL
Judgement Date : 7 August, 2015

Allahabad High Court

Surendra Nath Pandey vs S.D.M. Tehsil Sadar on 7 August, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 1723 of 2002
 

 
Petitioner :- Surendra Nath Pandey
 
Respondent :- S.D.M. Tehsil Sadar
 
Counsel for Petitioner :- Sudhakar Pandey
 
Counsel for Respondent :- Govt. Advocate,Kameshwar Singh
 

 
Hon'ble Sudhir Agarwal,J.

AS prayed, list peremptorily in the next cause list.

Order Date :- 7.8.2015

Ashish Pd.

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