Sone Lal & Others vs State Of U.P. & Another
2015 Latest Caselaw 1713 ALL

Citation : 2015 Latest Caselaw 1713 ALL
Judgement Date : 7 August, 2015

Allahabad High Court

Sone Lal & Others vs State Of U.P. & Another on 7 August, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 26 of 1995
 

 
Revisionist :- Sone Lal & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- S.S. Rathore
 
Counsel for Opposite Party :- .../Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

1. Case is passed over on the illness slip of Sri Sarvesh, learned counsel for revisionists.

2. List peremptorily in the next cause list.

Order Date :- 7.8.2015

Ashish Pd.

Download the LatestLaws.com Mobile App