Ranjan Jaiswal vs State Of U.P. And Others
2015 Latest Caselaw 1712 ALL

Citation : 2015 Latest Caselaw 1712 ALL
Judgement Date : 7 August, 2015

Allahabad High Court

Ranjan Jaiswal vs State Of U.P. And Others on 7 August, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 10361 of 2005
 

 
Petitioner :- Ranjan Jaiswal
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- R.V. Chaudhary
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

1. Case is passed over on the illness slip of Sri R.V.Chaudhary, learned counsel for the petitioner.

2. List peremptorily in the next cause list.

Order Date :- 7.8.2015

Ashish Pd.

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