Allah Mehar vs State Of U.P.& Another
2015 Latest Caselaw 1705 ALL

Citation : 2015 Latest Caselaw 1705 ALL
Judgement Date : 7 August, 2015

Allahabad High Court

Allah Mehar vs State Of U.P.& Another on 7 August, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 607 of 1995
 

 
Revisionist :- Allah Mehar
 
Opposite Party :- State Of U.P.& Another
 
Counsel for Revisionist :- V.Singh
 
Counsel for Opposite Party :- .../Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

1. Case is passed over on the illness slip of Sri V.Singh, learned counsel revisionist.

2. List peremptorily in the next cause list.

Order Date :- 7.8.2015

Ashish Pd.

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