Khalilur Rehman & Others vs C/M, Waqf No 434, Takia Jamal ...
2015 Latest Caselaw 1700 ALL

Citation : 2015 Latest Caselaw 1700 ALL
Judgement Date : 7 August, 2015

Allahabad High Court

Khalilur Rehman & Others vs C/M, Waqf No 434, Takia Jamal ... on 7 August, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 87 of 2004
 

 
Revisionist :- Khalilur Rehman & Others
 
Opposite Party :- C/M, Waqf No 434, Takia Jamal Uddinpura & Another
 
Counsel for Revisionist :- M.A. Qadeer,Shamim Ahmad
 
Counsel for Opposite Party :- S.N. Singh,A.K. Rai,Fateem Ahmad,V.K. Singh
 

 
Hon'ble Sudhir Agarwal,J.

As prayed, list in the next cause list.

Order Date :- 7.8.2015

Ashish Pd.

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