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Sardar Sarvajeet Singh & Others vs Smt. Kamal Jeet Kaur & Another
2015 Latest Caselaw 1693 ALL

Citation : 2015 Latest Caselaw 1693 ALL
Judgement Date : 7 August, 2015

Allahabad High Court
Sardar Sarvajeet Singh & Others vs Smt. Kamal Jeet Kaur & Another on 7 August, 2015
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 1064 of 1995
 

 
Revisionist :- Sardar Sarvajeet Singh & Others
 
Opposite Party :- Smt. Kamal Jeet Kaur & Another
 
Counsel for Revisionist :- Siddhartha
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

1. Sri Y.K.Narayan, Advocate holding brief of Sri Siddhartha, learned counsel for revisionists states that by efflux of time, this revision has rendered infructuous.

2. Dismissed accordingly. Interim order, if any, stands vacated.

3. Certify this order to the court below.

Order Date :- 7.8.2015

Ashish Pd.

 

 

 
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