Shiv Ram And Another vs Smt. Rama Nandi Devi And Others
2015 Latest Caselaw 1690 ALL

Citation : 2015 Latest Caselaw 1690 ALL
Judgement Date : 7 August, 2015

Allahabad High Court

Shiv Ram And Another vs Smt. Rama Nandi Devi And Others on 7 August, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 408 of 2008
 

 
Revisionist :- Shiv Ram And Another
 
Opposite Party :- Smt. Rama Nandi Devi And Others
 
Counsel for Revisionist :- Manish Kumar Nigam,Santosh Kr Mishra
 
Counsel for Opposite Party :- Ramendra Asthana,Arvind Srivastava,Atul Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

1. The case is passed over on request made by Sri Manish Kumar Nigam, learned counsel for revisionists.

2. List in the next cause list.

Order Date :- 7.8.2015

Ashish Pd.

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