Raj Financer Regd. vs State Of U.P.
2015 Latest Caselaw 1688 ALL

Citation : 2015 Latest Caselaw 1688 ALL
Judgement Date : 7 August, 2015

Allahabad High Court

Raj Financer Regd. vs State Of U.P. on 7 August, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 976 of 1994
 

 
Revisionist :- Raj Financer Regd.
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- M.D. Singh
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Sudhir Agarwal,J.

1. There is an adjournment slip of Sri M.D.Singh, learned counsel appearing for revisionist up to 31st August, 2015,

2. List thereafter.

Order Date :- 7.8.2015

Ashish Pd.

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