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Shashi Bhushan Prasad Singh vs State Of U.P. & Another
2015 Latest Caselaw 1686 ALL

Citation : 2015 Latest Caselaw 1686 ALL
Judgement Date : 7 August, 2015

Allahabad High Court
Shashi Bhushan Prasad Singh vs State Of U.P. & Another on 7 August, 2015
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 497 of 1995
 

 
Revisionist :- Shashi Bhushan Prasad Singh
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- R. Bhargava
 
Counsel for Opposite Party :- Govt. Advocate, Dileep Kumar, Rajeev Gupta
 

 
Hon'ble Sudhir Agarwal,J.

Lay before another Bench after obtaining nomination from Hon'ble the Chief Justice.

Order Date :- 7.8.2015

Ashish Pd.

 

 

 
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