Dr. Rajendra Prasad Kateliya And ... vs State Of U.P. & Others
2015 Latest Caselaw 1683 ALL

Citation : 2015 Latest Caselaw 1683 ALL
Judgement Date : 7 August, 2015

Allahabad High Court

Dr. Rajendra Prasad Kateliya And ... vs State Of U.P. & Others on 7 August, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 7604 of 2002
 

 
Petitioner :- Dr. Rajendra Prasad Kateliya And Another
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Ashok Gupta
 
Counsel for Respondent :- Govt. Advocate,V.S. Chauhan
 

 
Hon'ble Sudhir Agarwal,J.

As prayed, list peremptorily in the next cause list.

Order Date :- 7.8.2015

Ashish Pd.

Download the LatestLaws.com Mobile App