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Niresh Singh And 5 Others vs State Of U.P. & Another
2015 Latest Caselaw 1681 ALL

Citation : 2015 Latest Caselaw 1681 ALL
Judgement Date : 7 August, 2015

Allahabad High Court
Niresh Singh And 5 Others vs State Of U.P. & Another on 7 August, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 17626 of 2015
 

 
Applicant :- Niresh Singh And 5 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Mithilesh Kumar Shukla,Avanish Kumar Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

List again when I am sitting singly.

Order Date :- 7.8.2015

Arun K. Singh

 

 

 
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